Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 23 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

23. Inspection by Chief Electrical Inspector.

- For every renewal of the electrical installation and fire precautionary measures shall be inspected by the Chief Electrical Inspector or by an officer deputed by him, who will certify that the installations continue to be maintained in proper working conditions according to the rules.