Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 153(11)] [Section 153] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 153(11)(c) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(c)The details of allotment made by the issuer on expiry of the stabilisation process.