Section 25(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(1)The University may include the Faculties of Arts, Science Commerce, Medicine, Law, Education, Agriculture, Engineering and Veterinary Science and such other Faculties as may be prescribed by the Statutes ;Provided that no Faculty shall be created by the Senate in respect of any branch of learning for the instruction of which no provision exists in any department of the University or any of its colleges.
