Delhi High Court - Orders
Indian Oil Corporation Limited And ... vs All India Petroleum Dealers ... on 24 November, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~43-45.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
43
+ LPA 24/2021 & CM APPL. 1843/2021
INDIAN OIL CORPORATION LIMITED
AND OTHERS ..... Appellants
Through: Mr. Tushar Mehta, Solicitor General,
Mr. Parijat Sinha, Mr. Rudra Dutta, Mrs. Sanyukta
Gupta, Mr. Akhil Tewatia, Advocates.
Versus
ALL INDIA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr. S. B. Upadhyay, Senior Advocate
with Mr. Rajesh Mahale, Advocate for R-1&2.
Mr.Ripudaman Bhardwaj, Central Government
Standing Counsel with Mr.Kushagra Kumar,
Advocates for R-3.
Mr. Siddharth Luthra, Senior Advocate with Mr.
G. Sivabala Murgan, Advocate for Intervener
Dr. Pabitra Pal Chowdhury and Mr. Kumar
Utkarsh, Advocates for Intervener.
44
+ LPA 30/2021 & CM APPL. 2389/2021 (Stay)
INDIAN OIL CORPORATION
LIMITED AND OTHERS ..... Appellants
Through: Mr. Tushar Mehta, Solicitor General,
Mr. Parijat Sinha, Mr. Rudra Dutta, Mrs. Sanyukta
Gupta, Mr. Akhil Tewatia, Advocates.
Versus
ALL HARYANA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr. Ripudaman Bhardwaj, Central
Government Standing Counsel with Mr.Kushagra
Kumar, Advocates for R-3.
LPA 24/2021 & connected matters. Page 1 of 2.
Signature Not Verified
Digitally Signed By:AMIT
NARAYAN BHARTHUAR
Signing Date:29.11.2021
11:19:01
45.
+ LPA 31/2021 & CM APPL. 2392/2021 & 12432/2021
INDIAN OIL CORPORATION
LIMITED AND OTHERS ..... Appellants
Through: Mr. Tushar Mehta, Solicitor General,
Mr. Parijat Sinha, Mr. Rudra Dutta, Mrs. Sanyukta
Gupta, Mr. Akhil Tewatia, Advocates.
Versus
BIHAR PETROLEUM DEALERS ASSOCIATION
AND ANOTHER ..... Respondents
Through: Mr. Rajesh Mahale, Advocate forR-1.
Mr. Anuj Aggarwal and Mr.Kumar Utkarsh,
Advocates for Government of NCT of Delhi.
Mr. Ripudaman Bhardwaj, Central Government
Standing Counsel with Mr.Kushagra Kumar,
Advocates for R-3.
Mr. Narender Hooda, Senior Advocate with Mr.
Shanth Kumar V. Mahale, Advocate for
Interveners
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.11.2021 Arguments heard. Judgment reserved.
CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 24, 2021 „anb‟ LPA 24/2021 & connected matters. Page 2 of2.
Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:29.11.2021 11:19:01