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Union of India - Section

Section 8 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

8. Change of ownership or control of licensed harbor craft

- When the holder of a license in Form A transfer the ownership of the harbor craft to another person, the license shall cease to be valid on the expiry of six days from the date of such transfer. Where such holder mortgages the harbor craft to, or places it under the control of another person, the license shall cease to be valid on the expiry of six days from the date of such mortgage or placing unless an endorsement on the license is made by the Deputy Conservator to the effect that notwithstanding such transfer or placing, the license shall continue to be valid.