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Supreme Court - Daily Orders

Shaila Rani Rawat vs Speaker Legislative Assembly on 12 May, 2016

Bench: Chief Justice, R. Banumathi

     ITEM NO.833                                   COURT NO.1                    SECTION X

                                        S U P R E M E C O U R T O F          I N D I A
                                                RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 14497/2016
     (Arising out of impugned final judgment and order dated 09/05/2016
     in WPC No. 826/2016 passed by the High Court Of Uttarakhand at
     Nainital)

     SHAILA RANI RAWAT                                                           Petitioner(s)

                                                           VERSUS

     SPEAKER LEGISLATIVE ASSEMBLY & ORS.                                         Respondent(s)
     (With interim relief and office report)

     Date : 12/05/2016 This matter was mentioned today.

     CORAM :
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)
                                            Mr. R.M. Sharma, Adv. (mentioned by)


     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

List this matter along with SLP (C) No.11567 of 2016 tomorrow on Friday, 13th May, 2016.





                          (Ashok Raj Singh)                              (Veena Khera)
                            Court Master                                 Court Master




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.05.12
17:12:51 IST
Reason: