Supreme Court - Daily Orders
Shaila Rani Rawat vs Speaker Legislative Assembly on 12 May, 2016
Bench: Chief Justice, R. Banumathi
ITEM NO.833 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14497/2016
(Arising out of impugned final judgment and order dated 09/05/2016
in WPC No. 826/2016 passed by the High Court Of Uttarakhand at
Nainital)
SHAILA RANI RAWAT Petitioner(s)
VERSUS
SPEAKER LEGISLATIVE ASSEMBLY & ORS. Respondent(s)
(With interim relief and office report)
Date : 12/05/2016 This matter was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. R.M. Sharma, Adv. (mentioned by)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter along with SLP (C) No.11567 of 2016 tomorrow on Friday, 13th May, 2016.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.05.12
17:12:51 IST
Reason: