Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 533] [Entire Act] State of Odisha - Subsection Section 533(2) in Orissa Municipal Rules, 1953 (2)Every opening abutting on any open space shall be so located that the sill of such opening shall not be less than 2 feet 6 inches above the level of the floor from which such opening is accessible.
