Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs M/S Rajesh Exports Ltd. on 19 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.14 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.25301/2019
(Arising out of impugned final judgment and order dated 20-11-2018
in ITA No.484/2018 passed by the High Court Of Karnataka At
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/s. RAJESH EXPORTS LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.119336/2019 - FOR CONDONATION
OF DELAY IN FILING)
Date : 19-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. K.M. Nataraj, ASG
Mr. D.L. Chidananda, Adv.
Mr. Nalin Kohli, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
List along with Civil Appeal No.9175 of 2018.
Signature Not Verified(MUKESH NASA) (RENU DIWAN) Digitally signed by MUKESH KUMAR Date: 2019.08.20 COURT MASTER ASSISTANT REGISTRAR 18:44:32 IST Reason: