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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(1)(b) in Mizoram Cooperative Societies Act, 2006

(b)follow and adhere to the rules and regulations governing the business of the co-operative which, inter-alia include credit regulations, production, procurement, marketing, supply and storage regulations, labour regulations, and housing regulations;