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[Section 26]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 26(6) in The M.P. Bhumi Vikas Rules, 1984
| (i) | For Architect, Structural Engineer, Engineer & TownPlanner | Rs. 500.00 |
| (ii) | For Supervisor | Rs. 250.00 |
| (iii) | For a Group or Agency | Rs. 1250.00] |