Delhi High Court - Orders
Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 9 April, 2021
Author: Jasmeet Singh
Bench: Chief Justice, Jasmeet Singh
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1401/2021
NIKHIL BORWANKAR ..... Petitioner
Through: Mr. Dushyant Dave, Senior Adv. with
Mr. Prashant Bhushan, Mr. David Thomas and
Ms. Shimona Ghosh, Advs. with Petitioner-in-
person.
versus
STATE (NCT) OF DELHI & ORS. ..... Respondents
Through: Mr. Satyakam, ASCl for Government
of NCT of Delhi/ Respondent No. 1
Mr. Chetan Sharma, ASG with Mr.Ajay Digpaul
CGSC and Mr. Kamal R Digpaul, Advs. for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 09.04.2021 Proceedings in the matter have been conducted through video conferencing.
List on 24.05.2021.
CHIEF JUSTICE JASMEET SINGH, J APRIL 9, 2021 sr Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:19.04.2021 11:47:57