Supreme Court - Daily Orders
Gurdeep Singh vs Gian Kaur on 25 February, 2025
ITEM NO.8 REGISTRAR COURT SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 7356-7359/2024
GURDEEP SINGH Appellant(s)
VERSUS
GIAN KAUR & ORS. Respondent(s)
IA No. 274340/2024 - APPLICATION FOR SUBSTITUTION
Date : 25-02-2025 This matter was called on for hearing today.
For Appellant(s) : Mr. Nikilesh Ramachandran, AOR
Mr. Shubham Seth, Adv.
Mr. Prakruti Malhotra, Adv.
For Respondent(s) :
Mr. Sanjay Jain, Adv.
Ms. Ankita Kedia, Adv.
Mr. Pramod Dayal, AOR
Mr. Rakesh Kumar, Adv.
Mr. Shantanu Bhowmick, Adv.
Mr. Gautam Barua, Adv.
Mr. Ashok Aneja, Adv.
Mr. Ranjan Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No.7356-7359/2024 Respondent Nos. 2 & 3 in C.A. No. 7356/2024, respondent Nos. 2 to 4 in C.A. No. 7357/2024, respondent Nos. 1, 2, 6, 7 in C.A. No. 7358/2024 and respondent Nos.3, 5 & 6 in C.A. Signature Not Verified No. 7359/2024 are duly represented. Counter affidavit, if Digitally signed by HEMA JOSHI Date: 2025.02.25 17:45:39 IST Reason: any, be filed in the meantime.
contd….
-2-As sought, a week’s time, as last opportunity, is granted to Ld. counsel for the appellant to cure the defects in the application for substitution with regard to respondent No.1 in C.A. 7356/2024.
Service is complete on the remaining respondents, but none has entered appearance.
List again on 16.04.2025.
SUJATA SINGH
rd Registrar