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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(3) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(3)No student shall be admitted to a course of study leading upto a degree unless he is enrolled as a student in a College, Polytechnic, Teaching Department or School of Study.