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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(6)(a) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(a)if promotion is from different categories of the posts in the same pay band, eligible persons upto two in number from each category of posts in the same pay band shall be considered for promotion: