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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(2)Save as otherwise provided in these rules, an allottee shall be eligible for allotment of hostel accommodation as shown in column(1) as per the level in the pay matrix specified in the corresponding column(3), in the table below:-Table
Type of hostels Existing Grade pay/ pay scale Level in the pay matrix
(1) (2) (3)
Single suite (without kitchen) Rs. 4200 and above Level 6 and above
Single suite (with kitchen) Rs. 4200 and above Level 6 and above
Double suite Rs. 5400 and above Level 9 and above
Working Girls Hostel All lady employees without limit of emoluments shall beeligible All lady employees without limit of emoluments shall beeligible