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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(vi) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(vi)In case he is illiterate the thumb impression of the destitute shall be obtained on money order receipt in the presence of a literate witness who shall attest the signature on the receipt itself.