Section 33(1)(ii) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960

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State of Maharashtra - Subsection

Section 33(1)(ii) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960

(ii)being the owner or occupier of a protected monument, contravenes an order made under sub-section (1) of section 9 or under sub-section (1) of section 10, or

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State of Maharashtra - Subsection

Section 33(1)(ii) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960