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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(a) in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

(a)For admission. - Cases, which are prima facie not entertainable shall also be included in this head, so that the Bench shall pass order rejecting the complaint.