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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2)(b) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(b)if such day falls within the last four months of a half-year or eight months of a year, to remission of so much amount not exceeding a half of the house-tax payable in respect thereof for that half-year or year to the number of days in that half-year or year succeeding such days.