Supreme Court - Daily Orders
Dav College Trust And Management ... vs The State Of Himachal Pradesh on 25 February, 2025
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
SLP (C) No. 14102/2020
ITEM NO.12 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14102/2020
[Arising out of impugned final judgment and order dated 07-01-2020
in LPA No. 23/2009 passed by the High Court of Himachal Pradesh at
Shimla]
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY & ANR. Petitioner(s)
VERSUS
THE STATE OF HIMACHAL PRADESH & ORS. Respondent(s)
(IA No. 91703/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 95199/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 15163/2020 (XIV)
SLP(C) No. 966-967/2021 (XIV)
SLP(C) No. 11996-12000/2021 (XIV)
(IA No. 93038/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14958/2022 (XIV)
(IA No. 74604/2022 - CONDONATION OF DELAY IN FILING IA
No.74606/2022 - EXEMPTION FROM FILING O.T. IA No. 217797/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA
No.191248/2023 - STAY APPLICATION
Diary No(s). 39806/2023 (XIV)
(IA No. 226881/2023 - CONDONATION OF DELAY IN FILING IA
No.226886/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
SLP(C) No. 12245/2024 (XIV)
Date : 25-02-2025 These matters were called on for hearing today.
Signature Not Verified
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
Digitally signed by
Gulshan Kumar Arora
Date: 2025.02.27
16:56:19 IST
Reason:
2
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) : Mr. E.C. Agrawala, AOR
Mr. Karan Sharma, Adv.
Mr. Rajiv Kataria, Adv.
Ms. Debjani Das Purkayastha, Adv.
M/S. Delhi Law Chambers, AOR
Ms. Vandana Sehgal, AOR
Mr. Mohit Yadav, Adv.
Mr. Arun Pratap Singh Rajawat, Adv.
Ms. Kriti Gera, Adv.
Mr. Ketan Paul, AOR
Ms. Ujala Singh, Adv.
Ms. Vanshika Dubey, Adv.
Mr. Romy Chacko, Sr. Adv.
Mr. Anup Kumar, AOR
Mr. Joe Sebastian, Adv.
For Respondent(s) : Mr. Baldev Singh, Adv.
Mr. Divyansh Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Rishabh Kumar Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Samir Ali Khan, AOR
Ms. Sugandha Anand, AOR
Mr. Bhargava Ravikumar, Adv.
Ms. Radhika Gautam, AOR
Mr. Ashwani Kumar Dubey, AOR
Mr. Chandra Shekhar, Adv.
Mr. Neeraj Sharma, Adv.
Mr. Jugul Kishor Gupta, AOR
Mr. Manish Jain, Adv.
Mr. Raj Narayan Singh, Adv.
Mr. Aditya Dhawan, Adv.
Mrs. Kiran Dhawan, Adv.
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Mr. Chander Shekhar Ashri, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. On account of death of the father of the Advocate General of the State of Himachal Pradesh, time is sought for.
2. Accordingly, hearing is deferred for two weeks.
3. List after two weeks.
(GULSHAN KUMAR ARORA) (NAND KISHOR)
AR-CUM-PS COURT MASTER