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[Cites 0, Cited by 0] [Section 61(12)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(12)(b) in The Orissa Factories Rules, 1950

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well-ventilated rooms of fire resisting construction which are isolated from the remaining portion of the building by fire walls and self-closing fire doors.