Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Gujarat - Section Section 34 in The Gujarat Agricultural Lands Ceiling Act, 1960 34. Notices to be served in prescribed manner. - All notices issued under this Act shall save as otherwise provided in this Act be served in the prescribed manner.
