Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

5. Composition of Committees.

- [(1) A Committee other than the Purchase Committee formed under regulation 4 shall not comprise of more than 3 members including the Managing Director. In the case of Purchase Committee it shall comprise of four members, namely :-