Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(8)(vi) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015 (vi)Vacuum and Pressure Gauges:- The lines leading to the gauges shall be bled occasionally to prevent blockage.