Supreme Court - Daily Orders
Karnataka State Electronics ... vs Kumaon Entertainment And ... on 1 October, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.6 COURT NO.14 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26837/2017
(Arising out of impugned final judgment and order dated
28-07-2017 in WA No. 175/2017 passed by the High Court Of
Karnataka At Bengaluru)
KARNATAKA STATE ELECTRONICS DEVELOPMENT
CORPORATION LTD. Petitioner(s)
VERSUS
KUMAON ENTERTAINMENT AND HOSPATALITIES
PVT. LTD. Respondent(s)
Date :01-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Balaji Srinivasan, AOR
Ms. Garima Jain, Adv.
Mr. Nishanth AV, Adv.
Ms. Pallavi Sengupta, Adv.
Ms. Lakshmi Rao, Adv.
Mr. Aishwarya Choudhary, Adv.
Ms. Anini Debbarman, Adv.
For Respondent(s) Mr. R Jawahar Lal, Adv.
Mr. Siddharth Bawa, Adv.
Mr. shymal Anand, Adv.
Mr. Ashwani Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 24.10.2019.
[ CHARANJEET KAUR ] [ RENU KAPOOR ] A.R.-CUM-P.S. COURT MASTER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.10.01 17:08:16 IST Reason: