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Supreme Court - Daily Orders

Karnataka State Electronics ... vs Kumaon Entertainment And ... on 1 October, 2019

Bench: Deepak Gupta, Aniruddha Bose

                   ITEM NO.6                   COURT NO.14                 SECTION IV-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition(s) for Special Leave to Appeal (C)        No(s).   26837/2017

                   (Arising out of impugned final judgment and order dated
                   28-07-2017 in WA No. 175/2017 passed by the High Court Of
                   Karnataka At Bengaluru)

                   KARNATAKA STATE ELECTRONICS DEVELOPMENT
                   CORPORATION LTD.                                        Petitioner(s)
                                                   VERSUS

                   KUMAON ENTERTAINMENT AND HOSPATALITIES
                   PVT. LTD.                                             Respondent(s)


                   Date :01-10-2019 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


                   For Petitioner(s)     Mr.   Balaji Srinivasan, AOR
                                         Ms.   Garima Jain, Adv.
                                         Mr.   Nishanth AV, Adv.
                                         Ms.   Pallavi Sengupta, Adv.
                                         Ms.   Lakshmi Rao, Adv.
                                         Mr.   Aishwarya Choudhary, Adv.
                                         Ms.   Anini Debbarman, Adv.

                   For Respondent(s)     Mr.   R Jawahar Lal, Adv.
                                         Mr.   Siddharth Bawa, Adv.
                                         Mr.   shymal Anand, Adv.
                                         Mr.   Ashwani Kumar, AOR

                         UPON hearing the counsel the Court made the following
                                               O R D E R

List on 24.10.2019.

[ CHARANJEET KAUR ] [ RENU KAPOOR ] A.R.-CUM-P.S. COURT MASTER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.10.01 17:08:16 IST Reason: