(1)The manager shall ensure provision of adequate general lighting arrangements during working hours at the following places, namely:-(a)where the natural lighting is insufficient;(b)derrick floor;(c)driller's stand and control panel;(d)monkey board;(e)every engine and pump house;(f)derrick sub-structure near blowout preventer controls;(g)every place where persons are to work; and(h)every means of escape, access or egress.