Supreme Court - Daily Orders
Kimneo Haokip Hangshing vs Kenn Raikhan on 6 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.43 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).20580/2023
(Arising out of impugned final judgment and order dated 05-07-2023
in MC(El.Pet.) No.66/2022 passed by the High Court Of Manipur At
Imphal)
KIMNEO HAOKIP HANGSHING Petitioner(s)
VERSUS
KENN RAIKHAN & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 06-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mrs. V Mohana, Sr. Adv.
Mr. B. Krishna Prasad, AOR
Mrs. Rajani K Prasad, Adv.
For Respondent(s) Mr. Vikas Singh, Sr. Adv.
Mr. Ahantham Henry, Adv.
Mr. Ahantham Rohen Singh, Adv.
Ms. Deepeika Kalia, Adv.
Mr. Keshav Khandelwal, Adv.
Mr. Vivek Kumar, Adv.
Mr. Mohan Singh, Adv.
Mr. Kumar Mihir, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Post this matter for hearing on 17.10.2023.
2. Meanwhile, proceedings before the High Court may continue but final order may not be passed.
Signature Not Verified(ARJUN BISHT) Digitally signed by ARJUN BISHT Date: 2023.10.07 (PREETHI T.C.) COURT MASTER (SH) 12:19:48 IST Reason: COURT MASTER (NSH)