Patna High Court - Orders
Professor Bishwanath Agrawal vs State Of Bihar & Ors on 10 September, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.12830 of 1998
PROFESSOR BISHWANATH AGRAWAL, son of Late Moti Lal
Agrawal, resident of Mohalla Malhar, N/35 Professors
Colony, P. O. & P. S. Kankarbagh, Town & District
Patna.
.... Petitioner
Versus
1. STATE OF BIHAR
2. M/s Hoffland Finance Ltd., a company having its
registered office at 1207 Hemkunt, Rajendra Place,
New Delhi-110008.
3. B.B. Sharma, son of name not known to the
petitioner, Chairman-cum- Managing Director, M/s
Hoffland Finance Ltd. 1207, Hemkunt, Rajendra
Place, New Delhi- 110008.
4. Varindra Kumar, son of name not known to the
petitioner, Manager, Patna Branch, M/s Hoffland
Finance Ltd., 201A Ashiana Chamber, Exhibition
Road, Patna, P. S. Gandhi Maidan, Town & District
Patna.
5. The Assistant Manager, M/s Hoffland Finance Ltd.,
1-R. N., Mukharjee Road, Room No. 59, 5th Floor,
Martin Burn House, Calcutta-700001
... opposite parties.
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5. 10.09.2009. Learned counsel for the petitioner seeks permission to withdraw this application. Accordingly, this application is dismissed as withdrawn and consequently the court below is directed to proceed ahead and conclude the proceeding, if not concluded by now.
kanchan (Mihir Kumar Jha, J.)