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Patna High Court - Orders

Professor Bishwanath Agrawal vs State Of Bihar & Ors on 10 September, 2009

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Cr.Misc. No.12830 of 1998
           PROFESSOR BISHWANATH AGRAWAL, son of Late Moti Lal
           Agrawal, resident of Mohalla Malhar, N/35 Professors
           Colony, P. O. & P. S. Kankarbagh, Town & District
           Patna.
                                         .... Petitioner
                                      Versus
            1. STATE OF BIHAR
            2. M/s Hoffland Finance Ltd., a company having its
               registered office at 1207 Hemkunt, Rajendra Place,
               New Delhi-110008.
            3. B.B. Sharma, son of name not known to the
               petitioner, Chairman-cum- Managing Director, M/s
               Hoffland Finance Ltd. 1207, Hemkunt, Rajendra
               Place, New Delhi- 110008.
            4. Varindra Kumar, son of name not known to the
               petitioner, Manager, Patna Branch, M/s Hoffland
               Finance Ltd., 201A Ashiana Chamber, Exhibition
               Road, Patna, P. S. Gandhi Maidan, Town & District
               Patna.
            5. The Assistant Manager, M/s Hoffland Finance Ltd.,
               1-R. N., Mukharjee Road, Room No. 59, 5th Floor,
               Martin Burn House, Calcutta-700001
                                        ... opposite parties.
                                   -----------

5.        10.09.2009

. Learned counsel for the petitioner seeks permission to withdraw this application. Accordingly, this application is dismissed as withdrawn and consequently the court below is directed to proceed ahead and conclude the proceeding, if not concluded by now.

kanchan (Mihir Kumar Jha, J.)