Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(xiii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(xiii)ensure setting up of District, Block and Village level Child Protection Committees for effective implementation of programmes as well as discharge of its functions;