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State of Gujarat - Section

Section 2 in Gujarat University (Amendment) Act, 1961

2. Amendment of section 4 of Bom.L. of 1949.- In section 4 of the Gujarat University Act, 1949 (Bom.L. of 1949), (hereinafter referred to as the "principal Act"), in clause (27) for the proviso the following shall be substituted, namely:-

"Provided that English may continue to be the medium-
(i)of instruction and examination for such period as may from time to time be prescribed by the Statutes until the end of May 1966 in respect of such subjects and courses of study as may be so prescribed,
(ii)of instruction and examination for such period as may from time to time be prescribed by the Statutes until the end of May 1968 in respect of post-graduate instruction, teaching and training in subjects comprised in Faculties of Agriculture and Technology including Engineering and until the end of May 1969 in respect of post-graduate instruction, teaching and training in the subjects comprised in the Faculty of Medicine, and
(iii)of examination at two successive examinations in any subjects held next after the period proscribed under clause (i) or as the case may be, the period prescribed under clause (ii), in respect of those candidates who during such period have failed to appear in or pass the respective examination held with English as the medium of Examination in the same subjects:
Provided further that nothing in this clause shall affect the use of English as the medium of instruction and examination in respect of English as a subject."