Section 14(3) in Andhra Pradesh Agricultural University Act, 1963
(3)The provisions relating to conditions of service other than emoluments, resignation, filling of temporary vacancies contained in sub-sections (3), (4) and (5) of section 11 shall apply to the office of the Comptroller subject to the variation that for the expressions "Vice-Chancellor and Chancellor", the expressions "Comptroller" and "Board" shall respectively be substituted.
