Patna High Court - Orders
Chintamani Upadhyay vs Mr. Jay Prakash Agrawal & Ors. on 21 January, 2015
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.5386 of 2013
In
Civil Writ Jurisdiction Case No. 8707 of 2012
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Chintamani Upadhyay, son of Late Chandrakant Upadhyay, resident of
Mohalla - Maullabagh, P.S.- Ara Sadar, District - Bhojpur (Ara)
.... .... Petitioner
Versus
1. Mr. Jay Prakash Agrawal (M.D. South), the Chairman, Bihar State
Electricity Board, Patna
2. Mr. Jay Prakash Agrawal, the Secretary, Bihar State Electricity Board,
Patna
3. Mr. L.N. Rai, the Chief Engineer-Cum-General Manager, Bihar State
Electricity Board, Sarpentine Road, Patna
4. Mr. Narendra Kumar, the Superintending Engineer, Circle Office, Bihar
State Electricity Board, Ara
5. Umesh Prasad, the Executive Engineer, B.S.E.B., Circle Office, Godana
Road, Ara
6. Vikash Mahto, the Assistant Engineer, Circle Office, B.S.E.B., Godana
Road, Ara
.... .... Opp.Parties.
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Appearance :
For the Petitioner/s : Mr. Gopal Govind Mishra
For the Respondent/s : Mr. Vijay Kumar Verma
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
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6 21-01-2015Heard learned counsel for the petitioner and Sri Vijay Kumar Verma, learned counsel, who has appeared on behalf of Opp.Parties.
The present petition was filed with a prayer to initiate contempt proceeding against Opp.Parties on an allegation of disobedience to an order dated 10.07.2012 passed in C.W.J.C.No.8707 of 2012.
In this case, show cause and supplementary show Patna High Court MJC No.5386 of 2013 (6) dt.21-01-2015 2/2 cause have been filed and in supplementary show cause, it has been indicated that in compliance with the order of the writ court, payment has already been made. Even interest in compliance with the order of the writ court i.e. 12% has been calculated, which has come to Rs. 59732/- and the same has been paid.
In view of facts and circumstances, there is no need to keep the matter pending. The petition stands disposed of.
(Rakesh Kumar, J) NKS/-
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