Section 130(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

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State of Tamilnadu - Subsection

Section 130(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)if the date of such inclusion falls within the last two months of a half-year, not be liable to pay any property tax in respect thereof for that half-year; and

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State of Tamilnadu - Subsection

Section 130(1)(a) in The Coimbatore City Municipal Corporation Act, 1981