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Himachal Pradesh High Court

Suresh Kumar vs . Banka Mani on 1 August, 2025

Suresh Kumar vs. Banka Mani .

FAO No.445 of 2017 01.08.2025 Present: Mr. Sohail Khan, Advocate vice counsel for the appellant.

Mr. Ashok Kumar, Advocate vice counsel for the respondent/applicant.


                           CMP No.17474 of 2025

                           This



                                    application     has            been

applicant/respondent in FAO No.445 of 2017 for release of award amount.

                                                                               filed    by

                           Registry    has     reported        that       a     sum      of

Rs.25,000/- as appeal amount and Rs.4,10,000/- as award amount was deposited by the non-

applicant/appellant and has further been invested.

Learned counsel for the non-

applicant/appellant has no objection in granting the prayer. Accordingly, the application is allowed. The entire amount lying in deposit in the Registry of this Court in FAO No.445 of 2017 titled as Suresh Kumar vs. Banka Mani is ordered to be released in favour of the applicant along-with up-to-date interest accrued thereon by remitting the same to her bank account details of which have been furnished in para 6 of the application, after due verification. The application stands disposed of.

( Satyen Vaidya ) Judge August 01, 2025 (naveen) ::: Downloaded on - 01/08/2025 21:35:37 :::CIS