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Himachal Pradesh High Court

Nokhu vs . Uoi And Ors. on 10 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Nokhu Vs. UOI and ors.

CWP No.992 of 2023 .

10.3.2023 Present: Mr. Maan Singh, Advocate for the petitioner.

Mr. Balram Sharma, ASGI, for respondents No.1 and 2. Mr. Anup Rattan, A.G. with Mr. Y.W. Chauhan, Sr.Addl,A.G., Mr.J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No.3 and 4­State.

Notice. Mr. Balram Sharma, learned Deputy Solicitor General of India and Mr.Rajat Chauhan, Law Officer, appear and waive service of notice on behalf of respondents No.1, 2 and 3, 4 respectively. Reply be filed within four weeks.

List on 21.4.2023.

CMP Nos.2053 of 2023 Allowed as prayed for. The applicant­petitioner is directed to file translated copies of vernacular documents and typed copies of annexures within four weeks. The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.3.2023 (mamta) ::: Downloaded on - 13/03/2023 20:44:15 :::CIS