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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 115(a) in The Andaman and Nicobar Islands Port Rules, 2004

(a)The Master or First Mate of the vessel shall be on board and shall be responsible for ensuring that bunkering rules are observed and that all reasonable precautions for safety are taken.