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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Right of Children to Free and Compulsory Education Rules, 2010

(2)In particular and without prejudice to sub-rule (1), the terms and conditions of service shall take into account the following, namely:-
(a)accountability of teachers to the School Management Committee;
(b)provisions enabling long term stake of teachers in the teaching profession.