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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(v) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(v)representatiVes of the City level registered market associations and traders' associations nominated by the Chairperson of a Municipality whose number shall not be more than two;