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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)As per advice of the Primary Consultant or RMO, the on-duty nursing staff shall maintain a medication chart containing particulars like the patient's biographical information, weight, history of allergies and previous adverse drug reactions, medicine administered at periodic interval.