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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(5)The Authority on being satisfied that the applicant is eligible for renewal of license, shall renew the same
(a)in Form-IRDAI-7-LF in case of individuals including sole proprietor
(b)in Form-IRDAI-8-LF in case of Corporate Surveyor and Loss Assessor in the format given in the Schedule-II to these regulations.