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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(b) in The Bengal Smoke-Nuisances Act, 1905

(b)under the written authority of the Chief Inspector of Smoke-nuisances, use and test any appliance used, for preventing the emission of smoke from any such furnace; and