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[Cites 0, Cited by 0] [Section 150(8)] [Section 150] [Entire Act]

State of Odisha - Subsection

Section 150(8)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)allowance payable to the person whose attendance is desired for travelling and appearing before the officer or person issuing the summons or notice in accordance with the sale fixed by the Registrar of Co-operative Societies.