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[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

State of Odisha - Subsection

Section 387(2)(xl) in Orissa Municipal Act, 1950

(xl)generally for the guidance of Municipalities and Committees and Government Officers in all matters connected with the carrying out of the provisions of this Act and from time to time repeal, alter, or add to such rules.