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[Cites 0, Cited by 1] [Section 65] [Entire Act]

State of Karnataka - Subsection

Section 65(1) in Rajiv Gandhi University of Health Sciences Act, 1994

(1)If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order published in the Official Gazette, do anything which appears to it to be necessary for the purpose of removing the difficulty.