Section 94(8)(ii) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 94(8)] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(8)(ii) in Rajasthan Co-operative Societies Rules, 2003

(ii)where the Registrar makes an order under clause (i), he on the application of the applicant who has attached the decree, proceed to execute the attached decree and apply the net proceeds in satisfaction of the decree sought to be executed.

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State of Rajasthan - Subsection

Section 94(8)(ii) in Rajasthan Co-operative Societies Rules, 2003