Section 49 in The Delhi Shops and Establishments Act, 1954
49. [ Application of General Clauses Act, 1897. [Section 49 of Added by the Delhi Shops and Establishment (Amendments) Act 1955, Act 6 of 1955).]
- The provisions of General Clauses Act, 1897 (10 of 1897), shall apply for the interpretation of this Act as they apply for the interpretation of Central Act.] [Sub-section (3) substituted by Act 33 of 1970.]
