Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Bihar - Subsection Section 85(3) in Bihar Regional Development Authority Act, 1974 (3)ijUrq ,slk dksbZ vkns'k rc rd ugha fn;k tk;xk tcrd lEcfU/kr O;fDr dks ,slk vkns'k ugha nsus ds fy, dkj.k nf'kZr djus dk ;qfDr;qDr volj ugha ns fn;k tk;A
