Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Himachal Pradesh - Subsection Section 39(2) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009 (2)A copy of the annual accounts together with the audit report shall be submitted to the Governing Body.
