Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(iii) in Rajasthan Motor Vehicles Taxation Rules, 1951 (iii)for taxes, interest, penalties, and refunds etc. involving fraction of a rupee shall be rounded off to the next higher rupee].
