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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(3)Not less than seven days notice for every meeting of the Executive Committee shall be given to each Member of the said Committee, provided that the Chairperson may call an emergency meeting if the situation so warrants.